Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10A(1)] [Section 10A] [Entire Act] State of West Bengal - Subsection Section 10A(1)(a) in The Kalyani University Act, 1981 (a)There shall be a Pro-vice-Chancellor in the University and the allocation of Work, powers and function of the Pro-vice Chancellor shall be such as may be prescribed by the Statutes.