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[Cites 0, Cited by 0] [Section 198A] [Entire Act]

State of Tamilnadu - Subsection

Section 198A(c) in Tamil Nadu Panchayats Act, 1994

(c)"half-year" shall be from the 1st day of April to the 30th day of September and from the 1st day of October to the 31st day of March of a year;