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Kerala High Court

Kerala Mgte/Kgte Certificate Holders ... vs The Kerala Public Service Commission on 9 January, 2012

Author: K.Surendra Mohan

Bench: K.Surendra Mohan

       

  

  

 
 
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT:

          THE HONOURABLE MR.JUSTICE K.SURENDRA MOHAN

      MONDAY, THE 9TH DAY OF JANUARY 2012/19TH POUSHA 1933

                   WPC.No. 30727 of 2010 (M)
                   ======================


    PETITIONER(S) :
    ============


    1.    KERALA MGTE/KGTE CERTIFICATE HOLDERS ASSOCIATION,
          REP.BY ITS PRESIDENT K.P.PRAHLADHAN,
          S/O.KUNHUVELAYUDHAN
          "ABHAYAM",
          MANNANTEPADIKKAL, NEAR DHEVATHIYIAL,
          THENHIPPALAM P.O., PIN - 673 636.

          BY ADV.SRI.C.K.SREEJITH



    RESPONDENT(S) :
    ==============


    1.    THE KERALA PUBLIC SERVICE COMMISSION,
          REP.BY ITS SECRETARY,
          THULASI HILL, PATTAM PALACE P.O.,
          TRIVANDRUM - 695 004.

    2.    STATE OF KERALA,
          REP.BY SECRETARY TO GOVT,
          DEPARTMENT OF AGRICULTURE,
          TRIVANDRUM - 695 001.

          BY SRI.P.M.SANEER, GOVERNMENT PLEADER
             SRI.P.C.SASIDHARAN,
             SRI.ALEXANDER THOMAS,SC,KPSC


          THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
          09-01-2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:




AMV




                         K. SURENDRA MOHAN, J.
               ------------------------------------------------------------
                       W.P(C) NO: 30727 OF 2010
               -----------------------------------------------------------
                 Dated this the 9th January, 2012.

                                   JUDGMENT

No representation for the petitioner. There was no representation for the petitioner on the last posting date also. It is obvious that the petitioner is no longer interested in this writ petition. This writ petition is therefore dismissed for default.

Sd/-

K. SURENDRA MOHAN Judge jj P.S.to Judge 2