Kerala High Court
Kerala Mgte/Kgte Certificate Holders ... vs The Kerala Public Service Commission on 9 January, 2012
Author: K.Surendra Mohan
Bench: K.Surendra Mohan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.SURENDRA MOHAN
MONDAY, THE 9TH DAY OF JANUARY 2012/19TH POUSHA 1933
WPC.No. 30727 of 2010 (M)
======================
PETITIONER(S) :
============
1. KERALA MGTE/KGTE CERTIFICATE HOLDERS ASSOCIATION,
REP.BY ITS PRESIDENT K.P.PRAHLADHAN,
S/O.KUNHUVELAYUDHAN
"ABHAYAM",
MANNANTEPADIKKAL, NEAR DHEVATHIYIAL,
THENHIPPALAM P.O., PIN - 673 636.
BY ADV.SRI.C.K.SREEJITH
RESPONDENT(S) :
==============
1. THE KERALA PUBLIC SERVICE COMMISSION,
REP.BY ITS SECRETARY,
THULASI HILL, PATTAM PALACE P.O.,
TRIVANDRUM - 695 004.
2. STATE OF KERALA,
REP.BY SECRETARY TO GOVT,
DEPARTMENT OF AGRICULTURE,
TRIVANDRUM - 695 001.
BY SRI.P.M.SANEER, GOVERNMENT PLEADER
SRI.P.C.SASIDHARAN,
SRI.ALEXANDER THOMAS,SC,KPSC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09-01-2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
AMV
K. SURENDRA MOHAN, J.
------------------------------------------------------------
W.P(C) NO: 30727 OF 2010
-----------------------------------------------------------
Dated this the 9th January, 2012.
JUDGMENT
No representation for the petitioner. There was no representation for the petitioner on the last posting date also. It is obvious that the petitioner is no longer interested in this writ petition. This writ petition is therefore dismissed for default.
Sd/-
K. SURENDRA MOHAN Judge jj P.S.to Judge 2