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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Plastic Waste Management Rules, 2016

(1)Each plastic carry bag and multilayered packaging shall have the following information printed in English namely,-
(a)name, registration number of the manufacturer and thickness in case of carry bag;
(b)name and registration number of the manufacturer in case of multilayered packaging; and
(c)name and certificate number [Rule 4(h)] in case of carry bags made from compostable plastic