Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 34 in The Industries (Development And Regulation) Act, 1951 34. CERAMICS (1)Firebricks.(2)Refractories.(3)Furnace lining bricks-acidic, basic and neutral.(4)Chinaware and pottery.(5)Sanitary ware.(6)Insulators.(7)Tiles.(8)[ Graphite crucibles.] [Inserted by Act 17 of 1979, Section 3 (w.e.f. 30.12.1978)]
