Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Prajay S/O. Vijay Telgote And Others vs State Of Maharashtra Thr. Police ... on 11 September, 2019

Bench: P.N. Deshmukh, Pushpa V. Ganediwala

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
     APPELLATE SIDE CRIMINAL JURISDICTION

         CR. APPLICATION U/S 482 NO. 503 OF 2019

 Prajay S/o. Vijay Telgote And Others                      ....Petitioner
              V/S
 State Of Maharashtra Thr. Police Station Office        ....Respondent

Murtizapur Dist. Akola And Another Sagar Katkar For Petitioner App For R-1 Sachin C. Wankhade S. I. Ali For R-2 For Respondent CORAM : P.N. DESHMUKH & SMT. PUSHPA V. GANEDIWALA, JJ DATE : 11th September, 2019 P.C. :

Stand over to two weeks at the request of Adv. Mr. A.A.Choube holding for Adv. Mr. Sagar Katkar for for Applicant, by consent.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 11/09/2019 ::: Downloaded on - 13/09/2019 22:08:01 :::