Bombay High Court
Prajay S/O. Vijay Telgote And Others vs State Of Maharashtra Thr. Police ... on 11 September, 2019
Bench: P.N. Deshmukh, Pushpa V. Ganediwala
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION U/S 482 NO. 503 OF 2019
Prajay S/o. Vijay Telgote And Others ....Petitioner
V/S
State Of Maharashtra Thr. Police Station Office ....Respondent
Murtizapur Dist. Akola And Another Sagar Katkar For Petitioner App For R-1 Sachin C. Wankhade S. I. Ali For R-2 For Respondent CORAM : P.N. DESHMUKH & SMT. PUSHPA V. GANEDIWALA, JJ DATE : 11th September, 2019 P.C. :
Stand over to two weeks at the request of Adv. Mr. A.A.Choube holding for Adv. Mr. Sagar Katkar for for Applicant, by consent.
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