Gujarat High Court
General Manager- Oil & Natural Gas ... vs Patel Rameshbhai Bhalabhai & Others on 18 October, 2007
Author: A.M.Kapadia
Bench: A.M.Kapadia
FA/4963/2007 1/2 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL No. 4963 of 2007
To
FIRST APPEAL No. 4969 of 2007
with
CIVIL APPLICATION NO.13335 OF 2007
TO
CIVIL APPLICATION NO.13341 OF 2007
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GENERAL MANAGER- OIL & NATURAL GAS CORPORATION
LIMITED - Appellant
Versus
PATEL RAMESHBHAI BHALABHAI & OTHERS -
Respondents
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Appearance :
MR AJAY R MEHTA for the Appellant
MR YATIN SONI & MR HITESH B PATEL for the Respondent No.1
MR AJ DESAI, AGP for the respondent - Special Land Acquisition
Officer, ONGC Ltd., Sabarmati, Ahmedabad.
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CORAM : HONOURABLE MR.JUSTICE A.M.KAPADIA
and
HONOURABLE MS.JUSTICE H.N.DEVANI
Date : 18/10/2007
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE A.M.KAPADIA) ORDER IN APPEALS ADMIT.
Messrs Hitesh Patel and Yatin Soni, learned advocates FA/4963/2007 2/2 ORDER appear for the respondent/respondents-original claimant/ claimants and waive service of notice in each case, whereas Mr. A.J. Desai, learned AGP appears and waives service of notice in each case on behalf of respondent - the Special Land Acquisition Officer, ONGC Ltd., Sabarmati, Ahmedabad.
ORDER IN CIVIL APPLICATIONS NOTICE returnable on 20-11-2007. Messrs Hitesh Patel and Yatin Soni, learned advocates appear for the respondent/respondents-original claimant/ claimants and waive service of notice in each case, whereas Mr. A.J. Desai, learned AGP appears and waives service of notice in each case on behalf of respondent - the Special Land Acquisition Officer, ONGC Ltd., Sabarmati, Ahmedabad.
(A.M.KAPADIA, J.) (H.N.DEVANI, J.) shekhar/-