Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Rajasthan - Section Section 35 in Rajasthan Land Revenue Act 1956 35. Qualification etc. of Patwaris and Qanungos. - The qualification, conditions of service and duties of Patwaris, Girdawar Qanungos or Land Records Inspectors and adar Qanungos shall be regulated by rules made by the State Government in that behalf.
