Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act] Union of India - Subsection Section 18(5)(c) in The Ancient Monuments Preservation Act, 1904 (c)pay compensation for any loss or damage sustained by the owner of such property, if it to be immovable.