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[Cites 0, Cited by 2] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1) in Tamil Nadu Motor Vehicles Taxation Act, 1974

(1)make an exemption, reduction in rate or other modification in regard to the tax payable -
(a)by any person or class of persons, or
(b)in respect of any motor vehicle or class of motor vehicles or motor vehicles running in any particular area; and