Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 121(1)] [Section 121] [Entire Act] State of West Bengal - Subsection Section 121(1)(a) in The Calcutta Municipal Corporation Act, 1980 (a)such subvention as the State Government may give from time to time from the proceeds of the tax on motor vehicles;