Calcutta High Court
C.I.T. - Kolkata - I vs Musical Films (P) Ltd on 12 March, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta, Arindam Sinha
ORDER SHEET
ITA 483 OF 2004
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
C.I.T. - KOLKATA - I
Versus
MUSICAL FILMS (P) LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 12th March, 2015.
The Court : It is an old appeal of 2004. No one responded for either of the parties. The appeal has been listed under the heading "For Dismissal" and this is the third time the appeal has been listed under the said heading.
We are, as such, convinced that the parties are not interested to pursue the appeal. The appeal is, therefore, dismissed.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) ssaha AR(CR)