Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 236 in Tripura Municipal Act, 1994 236. Provision of public toilets and wash houses. - A Municipality may construct or provide and maintain public toilets and wash-houses or places for bathing or washing of clothes, any such toilet, wash-house or place as it may determine.
