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[Cites 0, Cited by 0] [Section 208] [Entire Act]

Union of India - Subsection

Section 208(10) in The Coal Mines Regulations, 2011

(10)The shotfirer of the next shifts shall locate and blast the misfired hole, but if after a thorough examination of the place where the misfire was reported to have occurred he is satisfied that no misfire has actually occurred, he may permit drilling in the place.