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State of Uttar Pradesh - Section

Section 77 in The U.P. Co-operative Societies Employees Service Regulations, 1975

77.

An employee shall not approach or prefer an appeal (except as provided in these regulations) or represent personally to any member of the committee of management on any matter concerning his service:Provided that nothing herein contained shall be deemed to prohibit an employee from making any legitimate representation concerning his service to the authorities competent to entertain such representation.