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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Rajasthan - Subsection

Section 67(1) in The Nathdwara Temple Rules, 1973

(1)The administrative Report to be submitted by the Board in pursuance of sub-section (1) of Section 25 shall fully bear on the various aspects of the administration of the affairs of the temple and its endowments and shall also touch the points enumerated in Appendix A’.