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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of West Bengal - Subsection

Section 53(1)(x) in The West Bengal Panchayat Act, 1957

(x)he shall obey the orders of the Anchal Panchayat in regard to keeping watch within its jurisdiction arid in regard to other matters connected with his duties;