Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Chemical Weapons Convention Act, 2000

(2)The Central Government may appoint officers and such other employees to the National Authority as it thinks fit for the purposes of this Act.