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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 14(3)(c) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018

(c)the permit holder must deliver possession of all items discovered, any species collected with a report after completion of research work in pursuant to the research permit, to the Deputy Commissioner.