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[Cites 0, Cited by 0] [Section 189A(1)] [Section 189A] [Entire Act]

State of Maharashtra - Subsection

Section 189A(1)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)on his land in breach of any provision of this Act or any rule or bye-law made thereunder or any direction or requisition lawfully given or made under this Act or such rule or bye-law; or