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State of Haryana - Section
Section 6 in Haryana Juvenile Justice (Care and Protection of Children) Rules, 2002
6. Diet Scale. [Section 68(2)(iii)(iv)].
- The following diet scale is fixed for each Juvenile which shall be adhered to by the institutions for juveniles. Special diet may be provided on holidays, festivals and to the sick juveniles as required :-| 1. | Atta | 500 gms per day |
| 2. | Sugar | 35 gms per day |
| 3. | Vegetable Ghee | 35 gms per day |
| 4. | Pulses | 50 gms per day |
| 5. | Vegetables | 250 gms per day |
| 6. | Milk | 250 gms per day |
| 7. | Salt | 15 gms per day |
| 8. | Haldi | 1 gm per day |
| 9. | Chillis | 1 gm per day |
| 10. | Spices | ½ gm per day |
| 11. | Tea | 1 gm per day |
| 12. | Gur | 250 gms per month during winter |
| 13. | Washing soap | 250 gms per month |
| 14. | Bathing soap | 1 cake per month |
| 15. | Mustard oil | 125 gms per month |
| 16. | Tooth paste | 50 gms per month |
| 17. | Sweet Dishes/fruit | twice a week |