Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(b) in The Punjab Fisheries Rules, 1956 (b)That the licensee or his agents or nominees shall report to the Warden of Fisheries, Punjab, or an officer of the Fisheries Department any breach of the Rules relating to fishing that may come to his or their notice.
