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[Cites 0, Cited by 0] [Section 440(1)] [Section 440] [Entire Act]

State of Uttar Pradesh - Subsection

Section 440(1)(b) in The U.P. Co-operative Societies Rules, 1968

(b)Committee of Management, Chairman, Vice-Chairman and delegates to general body of another society in case of marketing societies, block unions and central societies other than referred to in clause (c), (d) and (e) of this rule, and of the delegates of individual members to the general body in case of societies having area of operation of more than one revenue district and having membership of individual members.