Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56B] [Entire Act]

State of Rajasthan - Subsection

Section 56B(7) in The Rajasthan Agricultural Produce Markets Rules, 1963

(7)The Licensee may commence operation in private sub e-market after furnishing bank guarantee.