Gujarat High Court
Paschim Gujarat Vij Company Limited vs B M G Fisheries Veraval on 16 November, 2016
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
C/SA/155/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SECOND APPEAL NO. 155 of 2015
With
CIVIL APPLICATION NO. 7963 of 2015
In
SECOND APPEAL NO. 155 of 2015
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PASCHIM GUJARAT VIJ COMPANY LIMITED....Appellant(s)
Versus
B M G FISHERIES VERAVAL....Respondent(s)
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Appearance:
MR J V BHAIRAVIA, ADVOCATE for the Appellant(s) No. 1
MR AJ YAGNIK, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 16/11/2016
ORAL ORDER
As both learned advocates have filed sicknote th and/or leave note, the matters are adjourned to 19 December, 2016.
(RAJESH H.SHUKLA, J.) Gautam Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Nov 17 00:09:43 IST 2016