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Delhi High Court - Orders

Carnet Elias Fernandes & Ors vs State & Ors on 21 September, 2023

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                                    $~8 & 9
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 1037/2020, CRL.M.A. 4143/2020
                                                CARNET ELIAS FERNANDES & ORS.                                                   ..... Petitioners
                                                                                      Through:                 Mr. Krishan Kumar, Mr. Shivam
                                                                                                               Bedi, Ms. Gargi Singh, Advocates

                                                                                      versus

                                                STATE & ORS.                                                                    ..... Respondents
                                                                                      Through:                 Mr. Naresh Kumar Chahar, APP for
                                                                                                               the State.
                                                                                                               Mr. M.K. Upadhyay, Advocate for R-
                                                                                                               2
                                    (9)
                                    +           CRL.M.C. 1038/2020, CRL.M.A. 4145/2020
                                                CARNET ELIAS FERNANDES & ORS.                                                   ..... Petitioners
                                                                                      Through:                 Mr. Krishan Kumar, Mr. Shivam
                                                                                                               Bedi, Ms. Gargi Singh, Advocates

                                                                                      versus

                                                STATE & ORS.                                                                    ..... Respondents
                                                                                      Through:                 Mr. Naresh Kumar Chahar, APP for
                                                                                                               the State.
                                                                                                               Mr. M.K. Upadhyay, Advocate for R-
                                                                                                               2


                                                CORAM:
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                              ORDER

% 21.09.2023

1. It is stated by learned counsel for petitioners as well as respondents This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 22:00:58 that the matter is likely to be settled.

2. Re-notify on 14.03.2024.

3. Interim order(s), if any, to continue.

4. The order be uploaded on the website forthwith.

SWARANA KANTA SHARMA, J SEPTEMBER 21, 2023/dk Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 22:00:58