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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Medical Devices Rules, 2017

(2)In vitro diagnostic medical devices shall be classified on the basis of parameters specified in Part II of the First Schedule, in the following classes, namely:-
(i)low risk - Class A;
(ii)low moderate risk- Class B;
(iii)moderate high risk- Class C;
(iv)high risk- Class D.