Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12B(2)] [Section 12B] [Entire Act] State of Tamilnadu - Subsection Section 12B(2)(b) in Tamil Nadu Survey and Boundaries Act, 1923 (b)the order has been made the subject of an appeal or of a revision to any appellate authority prescribed under the Act; or