Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 39A in The U.P. Cinematograph Rules, 1951 39A. Fee for inspection of places proposed for construction of permanent building. - The fee payable by the applicant for inspection of site plans and building specifications. Under Rule 3 shall be paid at the rate of Rs. 2000 per application.
