Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 2nd in Maharashtra Housing and Area Development Act, 1976 2nd. floor, Kalbadevi Road, Near Edward Cinema, Bombay 400 002. |-| 3. Building No. 38-40, 4thMarineStreet.| C.S. No. 277 Area 161.37 sq.m.| Shri Vasant Hansari Shah and Shri Kantilal ShivrajPatel, 3/5, 4th Marine Street, Dhobi Talao, Bombay 400 002,|-| 4. Building No. 34-36, 4thMarineStreet.| C.S. No. 278-279, Area 120.40 sq.m.| (i) Narayan Reddi, 34, 4th Marine Street, DhobiTalao, Bombay 400 002.|-| (ii) Jethalal Meghji, 52, Trinity Street, Bombay
