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State of Uttar Pradesh - Section

Section 4 in The U.P. Co-operative Societies Employees Service Regulations, 1975

4. Reservation for Scheduled Castes and Scheduled Tribes, etc.

- [Reservation for candidates belonging to the Scheduled Castes, Scheduled Tribes, Backward Classes and other categories shall be in accordance with the order issued by the State Government for their employees in force at the time of recruitment] [Substituted by Notification No. 3470/XII-C-2-85-77, dated August 22, 1979, published in U.P. Gazette, Part 1-Ka, dated 22nd September, 1979.].