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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(4) in The Orissa Medical Registration Rules, 1965

(4)The rejected identification envelopes shall be placed in separate bundles for the two electorates, namely, the electorate under Clause (b) of Sub-section (1) of Section 4 and the electorate under Clause (c) of that subsection. The bundles shall then be sealed and kept in safe custody under Rule 10.