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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(7) in The Oil Industry Development Board Staff Provident Fund Rules, 2013

(7)Interest shall not be credited to the account of a subscriber if he informs the Secretary that he does not intends to receive it, but if he subsequently asks for interest it shall be credited with effect from the 1st day of the year in which he asks for it.