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Rajasthan High Court - Jaipur

Smt Bhavana Sharma And Ors vs Shri Rajhansh Upadhyaya on 13 July, 2018

Author: Alok Sharma

Bench: Alok Sharma

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

            S.B. Civil Contempt Petition No.1648/2017

1.   Smt. Bhavana Sharma D/o Shri B.k. Sharma, aged about
     42 R/o 828, Shastri Nagar, Dadabari Kota.
2.   Aparna Sharma D/o Shri Hariom Sharma, aged about 39
     R/o     21,    Near   Ramdham         Asharm,       Godavari       Dham,
     Dadabari, Kota.
                                                                 ----Petitioners
                                  Versus
1.   Shri Rajhansh Upadhyaya Principal Secretary, Higher
     Education       Government      Of        Rajasthan     ,    Government
     Secretariat, Jaipur.
2.   Shri     Ashutosh     A.t.    Director      Commissioner,          College
     Education , Government Of Rajasthan Shiksha Sankul,
     JLN Marg, Jaipur.
3.   Shri     Devendra     Bhushan         Gupta     ,     Additional     Chief
     Secretary,       Department          Of      Finance,        Government
     Secretariat, Jaipur.
4.   State Of Rajasthan Through The Prinicpal Secretary,
     Higher        Education      Department.       ,      Government        Of
     Rajasthan, Government Secretariat, Jaipur.
                                                            ----Respondents
                           Connected With
            S.B. Civil Contempt Petition No. 1312/2017
1.   Dr. Shrinivas Mahavar S/o Sh. Shishu Pal Singh , aged
     about 42 R/o 1252, Adarsh Nagar, Hiran Magri, Sector 4,
     Udaipur. Working As Lecturer In S.b.p. Govt. College,
     Dungarpur.
2.   Vineet Baleshwar S/o Sh. Ramesh Chand , aged about 32
     R/o Ravindra Nath Tagore Colony, Dungarpur. Working As
     Lecturer In S.b.p. Govt. College, Dungarpur.
3.   Dharmendra Kumar Verma S/o Sh. Ramgopal Verma ,
     aged about 33 R/o Village And Post Gordhanpura, Tehsil
     Rajgarh, Distt. Alwar. Working As Lecturer In S.b.p. Govt.
     College, Dungarpur.
                                                                 ----Petitioners
                                  Versus
                                    (2 of 17)               [CCP-1648/2017]


1.   Rajhans Upadhyaya, I.a.s., Additional Chief Secretary,
     Department      Of   Higher     Education,     Govt.    Of    Raj   ,
     Secretariat, Jaipur.
2.   Ashutosh A.t. Pednekar, I.a.s., Commissioner, College
     Education, Dr. Radha Krishnan Shiksha Sankul , J.l.n.
     Marg, Jaipur.
3.   D.b. Gupta, I.a.s., Additional Chief Secretary, Department
     Of Finance, Govt. Of Rajasthan , Secretariat, Jaipur.
4.   State Of Rajasthan Through The Principal Secretary,
     Department Of Higher Education, Government Of R ,
     Secretariat, Jaipur.
                                                      ----Respondents
         S.B. Civil Contempt Petition No. 1322/2017
1.   Dr. Seema Shakuni W/o Shri Dhananjaya , aged about 38
     R/o C-119, Shastri Nagar Colony, Dungarpur, Raj.
                                                           ----Petitioner
                             Versus
1.   State    Of   Rajasthan,   Through        Principal    Secretary    ,
     Department Of Higher Education, Secretariate, Jaipur
2.   Rajhans Upadhyay, Principal Secretary , Department Of
     Higher Education, Government Of Rajasthan, Secretariat,
     Jaipur
3.   Ashutosh      A.t.   Pednekar,      Commissioner        ,    College
     Education, Dr. Radha Krishan Shiksha Sankul, J.l.n Marg,
     Jaipur
4.   Prem Singh Mehra, Principal Secretary , Department Of
     Finance, Govt. Of Raj., Secretariat, Jaipur
                                                      ----Respondents
         S.B. Civil Contempt Petition No. 1348/2017
1.   Parmeshwar Garg S/o Shri Anandi Lal Garg , aged about
     32 R/o Village And Post Chhinch, Distt. Banswara
2.   Richa Bhardwaj D/o Shri Brijmohan Sharma , aged about
     41 R/o 67, Road J, Bhpalpur, Udaipur
3.   Ghata Vyas D/o Deepen Vyas , aged about 35 R/o 135,
     Patrakar Colony, Dungarpur
4.   Praveena Rawat D/o Shri Devilal Rawat , aged about 33
     R/o K-74, Sajjan Nagar, Udaipur
5.   Preeti Saxena D/o Shri Chandra Prakash Nag , aged about
                                  (3 of 17)                  [CCP-1648/2017]


     51 R/o 2B/69, Jai Narayan Vyas Colony, Distt. Bikaner
6.   Kishana Ram Gurjar S/o Pema Ram Gurjar , aged about
     44 R/o Viillage And Post Balunda, Teh. Jaitaran, Distt. Pali
     Raj.
                                                           ----Petitioners
                              Versus
1.   State     Of   Rajasthan,   Through       Principal    Secretary    ,
     Department Of Higher Education, Secretariat, Jaipur
2.   Rajhans Upadhyay, Principal Secretary , Department Of
     Higher Education, Government Of Rajasthan, Secretariat,
     Jaipur
3.   Ashutosh       A.t.   Pednekar,    Commissioner          ,   College
     Education, Dr. Radha Krishan Shiksha Sankul, J.l.n Marg,
     Jaipur
4.   Prem Singh Mehra, Principal Secretary , Department Of
     Finance, Govt. Of Raj., Secretariat, Jaipur
                                                      ----Respondents
            S.B. Civil Contempt Petition No. 1649/2017
1.   Dr. Mamta Choudhary W/o Shri Anurag Choudhary , aged
     about 36 R/o Flat No. 102, Namak Apartment, Arya Samaj
     Road, Kota Junction, Kota Raj.
2.   Shri Sitaram Bairwa, S/o Shri Daya Chand , aged about
     30 R/o C/o Government P.g. College, Baran Raj.
                                                           ----Petitioners
                              Versus
1.   Shri Rajhansh Upadhyaya Principal Secretary , Higher
     Education      Government     Of        Rajasthan,     Government
     Secretariat, Jaipur
2.   Shri     Ashutosh A.t. Director Commissioner , College
     Education, Govt. Of Rajasthan, Shiksha Sankul, Jln Marg,
     Jaipur
3.   Shri     Devendra      Bhushan     Gupta,      Additional      Chief
     Secretary , Department Of Finance, Govt. Secretariat,
     Jaipur
4.   State Of Rajasthan Through The Principal Secretary ,
     Higher Education Department, Govt. Of Rajasthan, Govt.
     Secretariat, Jaipur
                                                      ----Respondents
                                  (4 of 17)                 [CCP-1648/2017]


            S.B. Civil Contempt Petition No. 1650/2017
1.   Shri Sunil Kumar S/o Shri Tara Chand , aged about                34
     R/o Bheru Ghat, Balawato Ka Bas, Pali
                                                           ----Petitioner
                             Versus
1.   Shri Rajhansh Upadhyaya Principal Secretary , Higher
     Education      Government     Of        Rajasthan,    Government
     Secretariat, Jaipur
2.   Shri     Ashutosh A.t. Director Commissioner , College
     Education, Govt. Of Rajasthan, Shiksha Sankul, Jln Marg,
     Jaipur
3.   Shri     Devendra     Bhushan      Gupta,      Additional     Chief
     Secretary , Department Of Finance, Govt. Secretariat,
     Jaipur
4.   State Of Rajasthan Through The Principal Secretary ,
     Higher Education Department, Govt. Of Rajasthan, Govt.
     Secretariat, Jaipur
                                                      ----Respondents
            S.B. Civil Contempt Petition No. 1651/2017
1.   Himani Bhatia D/o Shri Laxmi Narayan Bhatia , aged
     about 34 R/o House No. 1-J-31, Talwandi, Kota
2.   Shri Kedar Prasad Meena S/o Shri Heera Lal Meena , aged
     about 42 R/o Village Kanloda Post Kalyanpura, Teh. Lalsot,
     Distt. Dausa
3.   Dr. Leenta Arora, W/o Dr. Arun Kumar Sharma , aged
     about 46 R/o House No. A-2, Durga Nagar, Pooam Colony,
     Kota
4.   Shri Ravindra Kumar Badal, S/o Shri Mohan Lal , aged
     about      41 R/o House No. Chha-13, Ambedkar Colony,
     Kunadi Kota
                                                          ----Petitioners
                             Versus
1.   Shri Rajhansh Upadhyaya Principal Secretary , Higher
     Education     Department,     Govt.       Of   Rajasthan,     Govt.
     Secretariat, Jaipur
2.   Shri     Ashutosh A.t. Director Commissioner , College
     Education, Govt. Of Rajasthan, Shiksha Sankul, Jln Marg,
     Jaipur
                                   (5 of 17)             [CCP-1648/2017]


3.   Shri     Devendra      Bhushan      Gupta,    Additional     Chief
     Secretary , Department Of Finance, Govt. Secretariat,
     Jaipur
4.   State Of Rajasthan Through The Principal Secretary ,
     Higher Education Department, Govt. Of Rajasthan, Govt.
     Secretariat, Jaipur
                                                     ----Respondents
            S.B. Civil Contempt Petition No. 1652/2017
1.   Dr. Nitin Gupta S/o Shri Murti Manohar Gupta , aged
     about 28 R/o Plot No.110, Ambedkar Nagar, Uit Colony,
     Kunhandi, Kota.
2.   Smt. Talvindwer Kaur W/o Shri Balvinder Singh , aged
     about 35 R/o 236, Shastri Nagar Dadabari, Kota.
3.   Shri Satish Sharma S/o Shri Purushottam Sharma , aged
     about     33 R/o Behind Charbhuja Temple, Ladoliya Para,
     Bundi.
4.   Monika Garg, D/o Shri Chhail Bihari Garg , R/o C/o Shri
     Suresh K Manglam And Company 186, Shopping Centre,
     Kota.
                                                       ----Petitioners
                                Versus
1.   Shri Rajhansh Upadhyaya Prinicpal Secretary , Higher
     Education     Government       Of    Rajasthan,   Governement
     Secretariat, Jaipur.
2.   Shri     Ashutosh   A.t.    Director     Commissioner,     College
     Education, Government Of Rajasthan , Shiksha Sankul, Jln
     Marg, Jaipur.
3.   Shri Devendra Bhushan Gupta, Additional Chief Secretary,
     Department Of Finance , Government Secretariat, Jaipur.
4.   State Of Rajasthan Through The Principal Secretary,
     Higher Education Department , Government Of Rajasthan,
     Government Secretariat, Jaipur.
                                                     ----Respondents
            S.B. Civil Contempt Petition No. 1653/2017
1.   Dharamveer Meena, S/o Shri Babu Lal Meena , aged
     about 31 R/o Village And Post Teerath, Tehsil And District
     Bundi, Rajasthan.
                                                        ----Petitioner
                                       (6 of 17)              [CCP-1648/2017]


                                    Versus
1.    Shri Rajhansh Upadhyaya Principal Secretary, Higher
      Education     Government         Of    Rajasthan   ,   Government
      Secretariat, Jaipur.
2.    Shri     Ashutosh      A.t.    Director     Commisioner,     College
      Education, Government Of Rajasthan , Shiksha Sankul, Jln
      Marg, Jaipur.
3.    Shri Devendra Bhushan Gupta, Additional Chief Secretary,
      Department Of Finance , Government Secretariat, Jaipur.
4.    State Of Rajasthan Through The Principal Secretary,
      Higher, Educaton Department, Government Of Raj ,
      Government Secretariat, Jaipur.
                                                         ----Respondents
             S.B. Civil Contempt Petition No. 1656/2017
1.    Dr. Suresh K. Verma S/o Shri Ram Verma , aged about
      42 R/o 1320, Barkat Nagar, Tonk Phatak, Jaipur.
2.    Ashok Kumar Meena S/o Shri Ram Swaroop Meena , aged
      about 40 R/o 92, Bhagwati Nagar-Ii, Kartarpura, Jaipur.
3.    Ram Prasad S/o Shri Hari Ram, B/c Meena , aged about
      40 R/o Village And Post Mahawa, Tehsil Neem Kia Thana,
      District Sikar.
4.    Shiv Lal Bairwa S/o Shri Unkarya , aged about 39 R/o
      Village Bairunda, Post Khidarpur, Tehsil Sapotra, District
      Karauli.
5.    Rahul Kumar Meena S/o Shri Mool Chand Meena , aged
      about 34 R/o Village Post Sewa, Tehsil Gangapur City,
      District Sawai Madhopur.
6.    Radha Krishan Meena S/o Ram Swaroop Meena , aged
      about 44 R/o Village Manya Ka Bas, Tehsil Kathumar,
      District Alwar.
7.    Ram Raj Meena S/o Shri Lal Meena , aged about 38 R/o
      Sujanpura,      Post    Sharakar,      Tehsil   Todabhim,    District
      Karauli.
8.    Reeta Rani Raheja W/o Vikash Raheja , aged about 32 R/o
      88, Setia Colony, Gali No. 10 Sriganganagar.
9.    Asha Pandey D/o Mahesh Chand Pandey , aged about 36
      R/o Plot No. 103/4, Lakhan Kokhri, Suraj Ram Ka Chowk,
      Ajmer.
10.   Ritu Chunwal D/o Shri Amar Chand , aged about 35 R/o
                                 (7 of 17)                [CCP-1648/2017]


      419/30,.pratap Nagar, Meyo Link Road, Ajmer.
11.   Vishal Tiwari S/o Shri Satyedra Kumar Tiwari , aged about
      53 R/o 279/39, Tiwari Bhawan, Near Mount Merry School,
      Ashok Nagar, Subhash Nagar, Ajmer.
12.   Smt. Amita Saraswat W/o Shri Ritesh Saraswat , aged
      about 33 R/o C-568, Azad Nagar, Bhilwara.
13.   Rajveer Singh Meena S/o Shri Mangturam Meena , aged
      about 34 R/o Village And Post Guru, Tehsil Kathumar, Dist
      Alwar.
14.   Sandeep Kumawat S/o Shri Dhannalal Kumawat , aged
      about 31 R/o 7, Dev Sadan, Ambeshwari Nagar, Nagar
      Palika Colony, Chittorgarh.
15.   Narendra Kumar Pitaliya S/o Shri Manohar Lal Patiliya ,
      aged about 31 R/o Village And Post Kuthwas, Via Bhindar,
      Tehsil Vallabhnagar, Distt. Udaipur.
16.   Dr. Meenakshi Bohra W/o Mukesh Kumar Sharma , aged
      about 42 R/o Rajshree Colony, Road No. 3, Near Bohra
      Ganesh Mandir, Udaipur.
17.   Kamini Rariya D/o Shri Ramswaroop Rariya , aged about
      35 R/o House No. 396/32, Jawahar Jadugar Colony,
      Ajmer.
18.   Marium Bano D/o Shri Maludeen Chungar , aged about 33
      R/o   Saroj   General   Store,    High    School     Road,    Sri
      Dungargarh, District Bikaner.
19.   Mahendra Singh Meena S/o Ram Hans Meena , aged
      about 34 R/o Plot No. 117, Shiv Gorkshnagar, Model
      Town-C, Malviya Nagar, Jaipur.
20.   Dr. Mahendra Kumar Sharma S/o Shri Rambabu Sharma ,
      aged about 40 R/o Near Kushwah Dharmshala D.b.n. Path
      Krishna Colony, Bari, District Dholpur.
21.   Dinesh Charan S/o Shri Karni Dan Charan , aged about 35
      R/o Jaliwala Khurd, Post Nanam, Via Pipad City District
      Jodhpur.
22.   Rakesh Verma S/o Shri Lalluram Verma , aged about 34
      R/o 1/102, Housing Board, Dausa.
23.   Chhotelal Balai S/o Shri Nahaya Ram Balai , aged about
      32 R/o Village And Post Bijwar Naruka, Tehsil And District
      Alwar.
24.   Madhu Sharma D/o Chandan Lal Sharma , aged about 35
                                 (8 of 17)            [CCP-1648/2017]


      R/o 260, Adarsh Colony, Kherli Phatak, Kota.
25.   Vishal Kantia S/o Vinod Kumar Kantia , aged about 35 R/o
      Plot No. C-14, Patel Nagar, Deoli, Tonk.
26.   Jai Prakash Verma S/o Shri Ramniwas Verma , aged about
      29 R/o Village And Post Ghar, Tehsil Deoli, Tonk.
27.   Mahendra Sharma S/o Shri Jagdish Lal Sharma , aged
      about 33 R/o Village And Post Ateva, Via, Keladevi, Distt.
      Karauli, Raj.
28.   Dr. Alpana Vyas D/o B.d. Purohit , aged about 35 R/o C/o
      P.c. Vyas, 6-C-19, Pawan Puri, South Ext. Bikaner.
29.   Sonal Patel W/o Shri Ramesh Chand Patel , aged about 35
      R/o Village Mahida, Post Naya Gaon, Tehsil Kherwada,
      Dist. Udaipur.
30.   Kamal Trivedi S/o Shri Mahesh Behari Trivedi , aged about
      30 R/o Snehneed Dhundhla Via Sojat Road, Pali.
31.   Shikha Gautam D/o Ram Dutt Sharma , aged about 29
      R/o Bramano Ki Hathai, Tiwaripada, Bundi.
32.   Dr. Alok Jain S/o Shri Ramesh Chand Jain , aged about41
      R/o Pragati Nagar, Gali No. 4, College Road Banswara.
33.   Santosh Gomtiwal D/o Shri Magan Lal Ji , aged about 38
      R/o 7/4, Pandt Colony, Shastri Nagar, Jodhpur.
34.   Yogesh Sharma S/o Premchand Sharma , aged about 32
      R/o Vpo- Thalarka, Tehsil Nohar, Hanumangarh.
35.   Snehlata Choudhary D/o Shri Bhagwana Ram Choudhary ,
      aged about 35 R/o Behind Haryana House, Pawanpuri,
      Bikaner.
36.   Bhanwar Lal Solanki S/o Loona Ram , aged about 31 R/o
      Vandp Bajju Tejpura, Tehsil Kolayat, Distt. Bikaner.
37.   Yogendra Singh Sankhala S/o Shri Indra Singh Sankhala ,
      aged about 31 R/o 239, Bapu Nagar Vistar Pali.
38.   Sheilly Sharma D/o Shri Prem Kumar Sharma , aged
      about 33 R/o 320, Krishan Nagar, Bharatpur.
39.   Neha Jain D/o Shri Padam Chand Godha , aged about 33
      R/o House No. 48, Van Vihar Colony, Vaishali Nagar,
      Ajmer.
40.   Atul Kumar Joshi S/o Shri Ashok Kumar Joshi , aged about
      32 R/o Surya Villa, In Front Of Rseb, Shastri Nagar,
      Mandalgarh, Bhilwara.
41.   Asif Hussain S/o Shri Mohammed Shabbier , 32 R/o
                                     (9 of 17)                 [CCP-1648/2017]


      Behind Talkies, Choti Sadri, Pratapgarh, Rajasthan.
42.   Rakhi Methi D/o M.c. Methi , R/o H.no. 45, aged about 30
      New Kamla Udyan, Bundi Road, Kota.
43.   Rachna Methi D/o M.c. Methi , R/o H.no. 45, aged about
      30 New Kamla Udyan, Bundi Road, Kota.
44.   Suresh Joshi S/o Tej Shankar Joshi , aged about 28 R/o
      Behind      Kothari   Talkies,    V       And   P-     Kanod,    Tehsil
      Vallabhnagar, Udaipur.
45.   Dr. Vinod Sharma S/o Rameshwar Lal Sharma , aged
      about 38 R/o Rampati Abhay Public School, Indira Colony,
      Karauli.
46.   Manjul Mayank Dixit S/o Gopinath Sharma , aged about
      33 R/o Dhanwantari Nagar, Nahar Road, Gangapur City,
      Distt. Sawaimadhopur.
                                                             ----Petitioners
                                  Versus
1.    State      Of   Rajasthan    Through       Principal       Secretary   ,
      Department Of Higher Education, Secretariat, Jaipur
2.    Rajhans Upadhyay, Principal Secretary , Department Of
      Higher Education, Govt. Of Raj., Secretariat, Jaipur
3.    Ashutosh A.t. Pednekar, I.a.s., Commissioner, College
      Education, Dr. Radha Krishnan Shiksha Sankul , J.l.n.
      Marg, Jaipur.
4.    Devendra Bhushan Gupta, Additional Chief Secretary ,
      Department       Of   Finance,    Government          Of    Rajasthan,
      Secretariat, Jaipur
                                                           ----Respondents
          S.B. Civil Contempt Petition No. 1665/2017
1.    Radha Krishan Meena S/o Shri Ram Swaroop Meena ,
      aged about 44 R/o Village Manya Ka Bas, Teh. Kathumar,
      Distt. Alwar
2.    Basant Lal Bamaniya S/o Shri Jhalama Bhamaniya , aged
      about 41 R/o Village Hindaliya, Teh. Sagwara, Distt.
      Dungarpur
3.    Veena Purohit W/o Dr. Sridhar Narayan Purohit , aged
      about 39 R/o Inside Idgah Basti, Dharam Nagar Dwar,
      Naya Sahar, Bikaner
4.    Jyoti Saxena W/o Shri Ajay Saxena , aged about 42 R/o
      Infront Of Sardul Sport School, Behind Bidasar House,
                                    (10 of 17)             [CCP-1648/2017]


      New Gajner Road, Bikaner
5.    Dinesh Charan S/o Shri Karni Dan Charan , aged about 35
      R/o Jatiwada Khurd, Post Naman, Via Pipad City, Jodhpur
6.    Bhanwar Lal Solani S/o Shri Loona Ram , aged about 31
      R/o Village And Post Bajju Tejpura, Teh. Kolayat, Distt.
      Bikaner
7.    Niti Bhatt D/o Shri Rajendra Bhatt , aged about 29 R/o
      Opposite Audichyawara School, Sirjwaw, Banswara
8.    Suresh Joshi S/o Shri Tej Shankar Joshi , aged about 29
      R/o Behind Kathari Talies, Village And Post Kanod, Teh.
      Vallabh Nagar, Distt. Udaipur
9.    Asha Pandey D/o Shri Mahesh Chand Pandey , aged about
      36 R/o Plot No. 103/4, Lakhan Kokhri, Suraj Ram Ka
      Chowk, Ajmer
10.   Sonal Patel W/o Shri Ramesh Chand Patel , aged about 35
      R/o Village Mahida, Post Naya Gaon, Teh. Kherwara, Distt.
      Udaipur
11.   Atul Kumar Joshi S/o Shri A.k. Joshi , aged about 32 R/o
      Surya     Villa,   Rseb   Shastri   Nagar,   Madangarh,     Distt.
      Bhilwara
                                                         ----Petitioners
                                Versus
1.    Shri Rajhansh Upadhyaya Principal Secretary , Higher
      Education      Government      Of     Rajasthan,    Government
      Secretariat, Jaipur
2.    Shri     Ashutosh A.t. Director Commissioner , College
      Education, Govt. Of Rajasthan, Shiksha Sankul, Jln Marg,
      Jaipur
3.    Shri     Devendra     Bhushan       Gupta,    Additional    Chief
      Secretary , Department Of Finance, Govt. Secretariat,
      Jaipur
4.    State Of Rajasthan Through The Principal Secretary ,
      Higher Education Government Of Rajasthan, Government
      Secretariat, Jaipur
                                                     ----Respondents
             S.B. Civil Contempt Petition No. 1666/2017
1.    Shiksha Gautam D/o Shri Ram Dutt Sharma , aged about
      30 R/o Brarnano Ki Hathai, Tiwari Pada, Bundi.
2.    Dr. Saroj Meena W/o Dr. Ram Dayal , aged about 39 R/o
                                  (11 of 17)          [CCP-1648/2017]


      664, Mahaveer Nagar-II, Kota.
3.    Dr. Tripti Namdev, D/o Shri Radha Ballabh Chippa , aged
      about 34 R/o Mangalam Furniture, Panchmukhi Bala Ji
      Road, Jhalawar.
4.    Neha Pali D/o Shyam Kumar Paliwal , aged about 32 R/o
      A-23, Opposite Kunhadi Police Station, Subash Nagar,
      Kunhadi, Kota.
5.    Vandana Sharma W/o Shri Sanjay Sharma , aged about
      41 R/o 491, Dadabari Kota.
6.    Rekha Vishwakarma, D/o Shri Ghanshyam , aged about
      32 R/o Vishwakarma Stores Industries, Bazar No. 3,
      Ramganj Mandi, Kota.
7.    Dharmendra Kumar, S/o Shri Brij Mohan , aged about 35
      R/o Shiv Nagar, Modak Village Tehsil Ramganj Mandi,
      Kota.
8.    Dr. Santosh Gomtiwal, D/o Mangal Lal , aged about 35
      R/o 7/4, Near Community Hall, Pand T Colony, Sashtri
      Nagar, Jodhpur
9.    Dr. Chandan Prakash, S/o Kirta Ram , aged about 41 R/o
      Village And Post Rawar, Tehsil Bilara, Distt. Jodhpur.
10.   Dr. Jetha Ram, S/o Shri Gulla Ram , aged about 37 R/o
      320, Durgadas Colony, Masutia Jodhpur.
11.   Dr. Arjun Lal Yadav, S/o Shri Foosa Ram , aged about 40
      R/o Village Mehtabgarh Baba Ki Nimbari Post Dheerpura,
      Tehsil Balesar, Jodhpur.
12.   Dr. Om Puri Swamy, S/o Shri Basant Puri Swamy , aged
      about 39 R/o Village And Post Narta, Thasil Bhinmal,
      Distt. Jalore.
13.   Dr. Rajeev Chauhan, S/o Sangat Singh , aged about 38
      R/o Kalyanpura Marg, No.4, Barmer
14.   Dr. Ruchi Kulshratha, W/o Shri Vikash Kulshratha , aged
      about 35 R/o 16, Civil Lines, Om Kripa, Near Mana Bhanja
      Chauraha, Jhalawar.
15.   Farsa Ram S/o Shri Gulla Ram , aged about 40 R/o Village
      And Post Sarana, Tehsil Balotra, Distt. Barmer.
16.   Sunita Rathore D/o Sh. Giridhari Singh Rathore aged
      about 35, R/o P.s. Rajawat, D.c.m. I.g. Nagar, Kota.
                                                    ----Petitioners
                             Versus
                                      (12 of 17)                 [CCP-1648/2017]


1.   Shri Rajhansh Upadhyaya Principal Secretary, Higher
     Education      ,   Government          Of    Rajasthan,    Government
     Secretariat, Jaipur.
2.   Shri     Ashutosh     A.t.,    Director      Commissioner,        College
     Education , Government Of Rajasthan Shiksha Sankul, Jln
     Marg, Jaipur.
3.   Shri     Devendra     Bhushan          Gupta     ,   Additional     Chief
     Secretary,         Department          Of     Finance      Government
     Secretariat, Jaipur.
4.   State Of Rajasthan Through The Principal Secretary,
     Higher      Education,        Department        ,    Government        Of
     Rajasthan, Government Secretariat, Jaipur.
                                                           ----Respondents
            S.B. Civil Contempt Petition No. 1705/2017
1.   Pankaj Kumar Mishra S/o Girdhari Lal Mishra , aged about
     39 R/o Mishra Gali, Purana Sahar, Dholpur
2.   Shikha Mathur D/o Shri Bhairu Narain Mathur , aged
     about 32 R/o A-368, Panchsheel Colony, Makarwali Road,
     Ajmer
3.   Shikha Agarwal D/o N.k. Lohiya , aged about 32 R/o H.no.
     228, Sector 4, Gandhi Nagar, Chittorgarh
4.   Parsuram Dangi S/o Shri Rodilal Dangi , aged about 34
     R/o Vandp Amirama, Teh. Badisadri, Chittorgarh
5.   Dr. Mallika Bohara D/o Shri Fakruddin Bohra ,                   R/o C/o
     Mahesh Photo Studio, Super Market, Dungarpur Raj.
6.   Sachin Dixit S/o Hariom Dixit , R/o 44, aged about 30
     Basant Vihar, Govardhan Vilas, Udaipur
7.   Rajendra Kumar S/o Shri Laxmi Chand , aged about 33
     R/o Plot No. 13, Om Colony, Ward No. 21, Behind Arya
     Shikshan Sasnthan, Churu
8.   Smt. Manju Sharma W/o Shri Arvind Dixit , aged about 11
     R/o Shiv Colony, Near Khandelwal Dharamshala, Jaipur
     Road, Gangapur City, Distt. Sawaimadhopur
9.   Dr. Vishnu Prakash Joshi S/o Devi Lal Joshi , aged about
     37 R/o Village Brahmino Ka Guda, Post Sapatia, Udaipur
                                                               ----Petitioners
                                   Versus
1.   State     Of   Rajasthan       Through        Principal    Secretary    ,
     Department Of Higher Education, Secretariat, Jaipur
                                    (13 of 17)               [CCP-1648/2017]


2.   Rajhans Upadhyay Principal Secretary , Department Of
     Higher Education, Govt. Of Rajasthan, Secretariat, Jaipur
3.   Ashutosh A.t. Pednekar, Commissioner, College Education,
     Dr. Radha Krishnan Shiksha Sankul , J.l.n. Marg, Jaipur.
4.   Prem Singh Mehra, Principal Secretary , Department Of
     Finance, Government Of Rajasthan, Secretariat, Jaipur
                                                       ----Respondents
            S.B. Civil Contempt Petition No. 1731/2017
1.   Uttam Kumar S/o Shri Maak Chand Suman , aged about
     32 R/o Gulistan Juice Center, Opposite Sun Floower
     Restaurant, Station, Road Kota Junction Kota.
2.   Shiksha Sharma D/o Shri Dinesh Chand Sharma , aged
     about     32 R/o C/o Gulistan Juice Center, Station, Road,
     Kota Junction Kota.
3.   Mohd. Afzal S/o Mustaq Ahed , aged about 36 R/o Badi
     Udai Tehsil Gangapurcity District Sawaimadhopur.
                                                         ----Petitioners
                               Versus
1.   Shri Rajhans Upadhay Through Additional Chief Secretary,
     Higher      ,   Education,     Department,        Of     Education,
     Secretariat, Jaipur.
2.   Shri    Ashutosh   A.t.     Pednekar,      Commissioner,     College
     Education, Government Of Rajasthan Shiksha Sanku
3.   Prof. Dr. Jaspal Singh Sandhu, Secretary , University
     Grant Commission, New Delhi.
4.   Dr. Sangeeta Juneja, Principal Government , Girls College
     Baran.
5.   Dr. Anita Gupta, Principal Government Birla College,
     Bhawani Mandi , District Kota.
6.   State Of Raj. Through Principal , Secretary, Education
     Department, Government Secretariat, Jaipur.
                                                       ----Respondents
            S.B. Civil Contempt Petition No. 1837/2017
1.   Dr. Amita Mali D/o Dr. Nathu Ram Mali , aged about 37
     R/o Lalawati Regidensi, 703, Mahaveer Nagar-II, Kota.
                                                            ----Petitioner
                               Versus
1.   State     Of    Rajasthan     Through,       Principal    Secretary,
                                   (14 of 17)          [CCP-1648/2017]


       Department Of Higher Education, Secretariat, Jaipu
2.     Rajhans Upadhyay, Principal Secretary, Department, Of
       Higher Education, Govt. Of Rajasthan, Secreta
3.     Ashutosh     A.t.    Pednekar,      Commissioner,    College
       Education , Dr. Radha Krishan Shiksha Sankul, J.l.n. Marg,
       Jaipur.
4.     Prem Singh Mehra, Principal Secretary, Department Of
       Finance, Govt. Of Rajasthan. Secretariat, Jaip
                                                   ----Respondents


For Petitioner(s)       :   Mr.Lokendra Singh Shekhawat,
                            Mr.Gaurav Sharma,
                            Mr.Sunil Kumar Jain.
For Respondent(s)       :   Mr.Ashish Sharma on behalf of
                            Mr.Rajendra Prasad, AAG.



            HON'BLE MR. JUSTICE ALOK SHARMA

                              Order

13/07/2018

     Non-compliance with the order dated 04.10.2016 in SBCWP

No.6529/2014 and other connected matters is alleged in this

contempt petition whereby the respondents were directed to pay

salary by applying Regulation 13.1 of the University Grants

Commission Regulations of 2010 (hereinafter 'the Regulations of

2010') to the petitioners, appointed on contract as Lecturers in the

government colleges within a period of four months from the date

of receipt of copy of the judgment.

     Quite evidently as of today i.e. 13.07.2018 more than four

months from the order dated 04.10.2016 have long passed. The

respondents on a plain reading of the judgment and the admitted

fact that the petitioners have not been given the benefit of

Regulation 13.1 of the Regulations of 2010, would be in contempt.

However they have the indulgence of the order dated 10.07.2018
                                  (15 of 17)           [CCP-1648/2017]



passed by the Apex Court in Special Leave to Petition (c)

No.3272/2018 titled The State of Rajasthan & Others Versus

Pankaj Kumar Mishra and other connected matters where even

while dismissing the Special Leave to Petition at the instance of

the State Government, the Apex Court has granted four months

time to make the requisite payments. That period expires on

09.11.2018.

     Mr.Ashish Sharma appearing for Mr.Rajendra Prasad, AAG,

counsel for the respondent submitted that processes are on for

making requisite payments and granting benefit to the petitioners

as directed by this Court's order dated 4.10.2016. Compliance

would now definitely made within four months.

     Mr.Lokendra   Singh   Shekhawat,     Mr.Gaurav   Sharma    and

Mr.Sunil Kumar Jain appearing for the petitioners submitted that

the matter be adjourned for a period of four months as indeed the

respondents have time till 9.11.2018 to comply with the Court's

order. It was however submitted that the petitioners are presently

not even being paid the meagre amount of Rs.7950/- per month

which they were being earlier paid awaiting compliance with the

Court's order dated 4.10.2016.

     Heard. Considered.

     The facts of the case shock the court conscience. If lecturers

even contractual are paid salary of Rs.7950/- per month it is not

difficult to visualize their lack of commitment and teaching

standards. That issue has fortunately finally been sorted out by

the order of this court on 04.10.2016. Yet the powers that be

contested it upto the Apex Court. The matter now stands finally

decided against the respondents to whom the Apex Court under
                                       (16 of 17)             [CCP-1648/2017]



its order dated 10.07.2018 has shown indulgence to comply with

the order dated 04.10.2016 within four months.

      Mr.Ashish Sharma counsel for the respondent has now, with

all   options   running    out,     made   the     solemn   statement    on

instructions that in terms of orders dated 10.07.2018 passed by

the Apex Court in Special Leave to Petition (c) No.3272/2018 on

04.10.2016, this court's order dated 04.10.2016 which has

attained finality will definitely be complied with on or before

09.11.2018 and the petitioners will be given the due arrears as

directed and thereafter be given the minimum in the pay scale for

lecturers teaching at government colleges.

      In view of the categorical statement of Mr.Ashish Sharma, I

would dispose of these petitions holding the respondents firm to

the statement made by their counsel that compliance with the

order dated 04.10.2016 will be made on or before 09.11.2018.

Non-compliance      will   entail    compounded       contempt     by   the

respondents for which they will of necessity have to suffer the

consequences in law. It is further directed that any due amount

towards unpaid current salary otherwise payable to the petitioners

be paid to them within a period of 7 days from the receipt of a

certified copy of this order.

      The contempt petition is accordingly disposed of.

      The petitioners shall however be at liberty to move an

application for revival of this contempt petitions in the event the

benefit of Regulation 13.1 of the Regulations of 2010 is not given

to them on or before 09.11.2018 and/or they are not paid arrears

of due current salary as directed above.

      A copy of this order be furnished to the Chief Secretary,

Principal Secretary, Higher Education, Director (Commissioner),
                                                                          (17 of 17)                [CCP-1648/2017]



                                   College Education and Additional Chief Secretary, Department of

                                   Finance     to   ensure   strict   compliance      with   the   order   dated

                                   04.10.2016 on or before 09.11.2018 in terms of the time granted

                                   under Apex Court's order. Delay beyond the said period, will not

                                   be countenanced for any reason at all.

                                        A copy of this order be furnished to Mr.Ashish Sharma

                                   appearing for Mr.Rajednra Prasad, AAG counsel for the respondent

for onward transmission and compliance.

A copy of this order be placed in each connected contempt petition.

(ALOK SHARMA),J Karan/100-114 Powered by TCPDF (www.tcpdf.org)