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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(2) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(2)The Competent Authority may take up the inspection of the Nursery directly or may appoint the inspection officer to inspect the Nursery and submit a report and issue directions to the Inspecting officer to inspect the Nursery and submit a report under sub-section (2) of Section 5 of the Act.