Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] NCT Delhi - Subsection Section 6(1) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002 (1)The metro railway administration shall have the power to do anything which may be necessary or expedient for the purpose of carrying out its functions under the Act.
