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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2) in The Rajasthan Subordinate Accounts Service Rules, 1963

(2)[] [Renumbered '(1A)' by Notification No. G.S.R. 29, dated 9.10.2014 (w.e.f. 22.5.1963).] The decision of the Commission as to the admission of a candidate to the examination, eligibility and consequent admission to viva voce, if any, shall be final.[Deleled] [Proviso deleted by No. F. 2(11)DOP/A-II/83, 29-7-1983.].