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Supreme Court - Daily Orders

Spaze Towers Private Limited vs Union Of India on 12 April, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

                                                  1

     ITEM NOS.22+62                           COURT NO.5                   SECTION X

                              S U P R E M E C O U R T O F          I N D I A
                                      RECORD OF PROCEEDINGS

                             Writ Petition(s)(Civil)      No(s).   441/2019

     SPAZE TOWERS PRIVATE LIMITED                                       Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                              Respondent(s)

     (FOR ADMISSION and IA No.57311/2019-GRANT OF INTERIM RELIEF)

     WITH
     W.P.(C) No. 438/2019 (X)
     (FOR ADMISSION and IA No.56968/2019-STAY APPLICATION)
     W.P.(C) No. 442/2019 (X)
     (FOR ADMISSION and IA No.57331/2019-STAY APPLICATION)
     W.P.(C) No. 455/2019 (X)
     (FOR ADMISSION and IA No.58643/2019-STAY APPLICATION)
     W.P.(C) No. 454/2019 (X)
     (FOR ADMISSION and IA No.58627/2019-STAY APPLICATION)
     W.P.(C) No. 475/2019 (X)
     (FOR ADMISSION and IA No.60593/2019-APPROPRIATE ORDERS/DIRECTIONS)
     W.P.(C) No. 468/2019 (X)
     (FOR ADMISSION and IA No.59601/2019-STAY APPLICATION)
     W.P.(C) No. 457/2019 (X)
     (FOR ADMISSION and IA No.58703/2019-STAY APPLICATION)
     W.P.(C) No. 456/2019 (X)
     (FOR ADMISSION and IA No.58657/2019-EX-PARTE STAY)

     Date : 12-04-2019 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)             Mr. Lokesh Bhola, Adv.
                                   Mr. Sunil Narula, Adv.
                                   Mr. Ankur Prakash, AOR

                                   Mr. Jeetender Gupta, AOR

                                   Mr.   Mukul Rohatgi, Sr. Adv.
Signature Not Verified
                                   Mr.   Mahesh Agarwal, Adv.
Digitally signed by R
NATARAJAN
Date: 2019.04.15
                                   Mr.   Sanjay Agrawal, Adv.
16:29:30 IST
Reason:                            Mr.   Ankur Saigal, Adv.
                                   Mr.   Himanshu Satija, Adv.
                                   Mr.   Raktim Gogoi, Adv.
                                   Mr.   Ashish Batra, Adv.
                                   Mr.   Watan Sharma, Adv.
                                   2

                    Mr. Sarthak Sachdeva, Adv.
                    Mr. E. C. Agrawala, AOR

                    Mr.   Muneesh Malhotra, Adv.
                    Mr.   Rajat Bhardwaj, AOR
                    Ms.   Manpreet Kaur, Adv.
                    Ms.   Ankita M. Bhardwaj, Adv.

                    Mr. C.S. Gupta, Adv.
                    Mr. M.P. Singh, Adv.
                    Mr. Shekhar Kumar, AOR

                    Dr.   Bharat Bhushan Parsoon, Sr. Adv.
                    Ms.   Sonam Priya, Adv.
                    Mr.   Sachin bajpai, Adv.
                    Mr.   Shovit Singh, Adv.
                    Mr.   Vivek Kumar, Adv.
                    Mr.   Naresh Bakshi, AOR

                    Mr. Mrigank Prabhakar, AOR
                    Mr. Kumar Sambhav, Adv.

                    Mr. Krishna Dev Jagarlamudi, AOR
                    Mr. Prateek Gupta, Adv.

                    Mr.   Mukul Rohatgi, Sr. Adv.
                    Mr.   Ninad Laud, Adv.
                    Ms.   Ananyaa mazumdar, Adv.
                    Mr.   Rohit Mata, Adv.
                    Mr.   Joel, AOR

For Respondent(s)   Mr. Amit Agrawal, AOR

                    Mr. Mayank Wadhwa, Adv.
                    Mr. Hardik Aggarwal, Adv.
                    Mr. Rameshwar Prasad Goyal, AOR

                    Ms. Rashi Bansal, AOR

                    Mr. Akshat Goel, AOR

                    Mr. K.V. Viswanathan, Sr. Adv.
                    Mr. Puneet Singh Bindra, AOR
                    Mr. Sanampreet Singh, Adv.

                    Ms. Prachi Joshi, Adv.

                    Mr.   Gaurav Aggarwal, Adv.
                    Mr.   Ashwarya Sinha, AOR
                    Mr.   Sirajan Sinha, Adv.
                    Mr.   Himanshu Chaubey, Adv.

          UPON hearing the counsel the Court made the following
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                             O R D E R

W.P.(C) No. 441/2019, W.P.(C) No. 438/2019, W.P.(C) No. 442/2019, W.P.(C) No. 454/2019, W.P.(C) No. 475/2019, W.P.(C) No. 468/2019 & W.P.(C) No. 457/2019:

Issue notice.
Status quo, as of today, shall be maintained in the meantime. Tag with W.P. (C) No. 43/2019.
W.P.(C) No. 455/2019 & W.P.(C) No. 456/2019:
List on Monday, the 22nd April, 2019.
Status quo, as of today, shall be maintained in the meantime.
(R. NATARAJAN)                                    (RENU DIWAN)
COURT MASTER (SH)                              ASSISTANT REGISTRAR