Supreme Court - Daily Orders
Spaze Towers Private Limited vs Union Of India on 12 April, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
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ITEM NOS.22+62 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 441/2019
SPAZE TOWERS PRIVATE LIMITED Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.57311/2019-GRANT OF INTERIM RELIEF)
WITH
W.P.(C) No. 438/2019 (X)
(FOR ADMISSION and IA No.56968/2019-STAY APPLICATION)
W.P.(C) No. 442/2019 (X)
(FOR ADMISSION and IA No.57331/2019-STAY APPLICATION)
W.P.(C) No. 455/2019 (X)
(FOR ADMISSION and IA No.58643/2019-STAY APPLICATION)
W.P.(C) No. 454/2019 (X)
(FOR ADMISSION and IA No.58627/2019-STAY APPLICATION)
W.P.(C) No. 475/2019 (X)
(FOR ADMISSION and IA No.60593/2019-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 468/2019 (X)
(FOR ADMISSION and IA No.59601/2019-STAY APPLICATION)
W.P.(C) No. 457/2019 (X)
(FOR ADMISSION and IA No.58703/2019-STAY APPLICATION)
W.P.(C) No. 456/2019 (X)
(FOR ADMISSION and IA No.58657/2019-EX-PARTE STAY)
Date : 12-04-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Lokesh Bhola, Adv.
Mr. Sunil Narula, Adv.
Mr. Ankur Prakash, AOR
Mr. Jeetender Gupta, AOR
Mr. Mukul Rohatgi, Sr. Adv.
Signature Not Verified
Mr. Mahesh Agarwal, Adv.
Digitally signed by R
NATARAJAN
Date: 2019.04.15
Mr. Sanjay Agrawal, Adv.
16:29:30 IST
Reason: Mr. Ankur Saigal, Adv.
Mr. Himanshu Satija, Adv.
Mr. Raktim Gogoi, Adv.
Mr. Ashish Batra, Adv.
Mr. Watan Sharma, Adv.
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Mr. Sarthak Sachdeva, Adv.
Mr. E. C. Agrawala, AOR
Mr. Muneesh Malhotra, Adv.
Mr. Rajat Bhardwaj, AOR
Ms. Manpreet Kaur, Adv.
Ms. Ankita M. Bhardwaj, Adv.
Mr. C.S. Gupta, Adv.
Mr. M.P. Singh, Adv.
Mr. Shekhar Kumar, AOR
Dr. Bharat Bhushan Parsoon, Sr. Adv.
Ms. Sonam Priya, Adv.
Mr. Sachin bajpai, Adv.
Mr. Shovit Singh, Adv.
Mr. Vivek Kumar, Adv.
Mr. Naresh Bakshi, AOR
Mr. Mrigank Prabhakar, AOR
Mr. Kumar Sambhav, Adv.
Mr. Krishna Dev Jagarlamudi, AOR
Mr. Prateek Gupta, Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Ninad Laud, Adv.
Ms. Ananyaa mazumdar, Adv.
Mr. Rohit Mata, Adv.
Mr. Joel, AOR
For Respondent(s) Mr. Amit Agrawal, AOR
Mr. Mayank Wadhwa, Adv.
Mr. Hardik Aggarwal, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Ms. Rashi Bansal, AOR
Mr. Akshat Goel, AOR
Mr. K.V. Viswanathan, Sr. Adv.
Mr. Puneet Singh Bindra, AOR
Mr. Sanampreet Singh, Adv.
Ms. Prachi Joshi, Adv.
Mr. Gaurav Aggarwal, Adv.
Mr. Ashwarya Sinha, AOR
Mr. Sirajan Sinha, Adv.
Mr. Himanshu Chaubey, Adv.
UPON hearing the counsel the Court made the following
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O R D E R
W.P.(C) No. 441/2019, W.P.(C) No. 438/2019, W.P.(C) No. 442/2019, W.P.(C) No. 454/2019, W.P.(C) No. 475/2019, W.P.(C) No. 468/2019 & W.P.(C) No. 457/2019:
Issue notice.
Status quo, as of today, shall be maintained in the meantime. Tag with W.P. (C) No. 43/2019.
W.P.(C) No. 455/2019 & W.P.(C) No. 456/2019:
List on Monday, the 22nd April, 2019.
Status quo, as of today, shall be maintained in the meantime.
(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR