Kerala High Court
Johnson Jose vs Lovely Thomas on 25 September, 2012
Author: Pius C. Kuriakose
Bench: Pius C.Kuriakose, Babu Mathew P.Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE PIUS C.KURIAKOSE
&
THE HON'BLE MR. JUSTICE BABU MATHEW P.JOSEPH
TUESDAY, THE 25TH DAY OF SEPTEMBER 2012/3RD ASWINA 1934
MFA. (G & W) No. 86 of 2008 (B)
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OP(G&W).782/2007 of FAMILY COURT, KOTTAYAM AT ETTUMANOOR
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APPELLANT/PETITIONER::
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JOHNSON JOSE, S/O.JOSE,
OLICKAL HOUSE, AKALAKUNNAM VILLAGE, KOTTAYAM TALUK.
BY ADV. SRI.BINDU SREEKUMAR
RESPONDENT/RESPONDENT::
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LOVELY THOMAS, D/O.K.J.THOMAS,
KALLUNKAMAKKAL HOUSE, THIDANADU KARA
KONDOOR VILLAGE, MEENACHIL TALUK.
BY ADV. SRI.BECHU KURIAN THOMAS
BY ADV. SRI.ROSHEN.D.ALEXANDER
THIS MISC. FIRST APPEAL HAVING BEEN FINALLY HEARD ON
25-09-2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
PIUS C. KURIAKOSE &
BABU MATHEW P. JOSEPH, JJ.
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M. F. A (G & W) No.86 of 2008
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Dated this the 25th day of September, 2012
JUDGMENT
Pius C. Kuriakose, J No representation for the appellant today also. The appeal is closed.
Sd/-
PIUS C. KURIAKOSE JUDGE Sd/-
BABU MATHEW P. JOSEPH JUDGE kns/-
//TRUE COPY// P.A. TO JUDGE