Madhya Pradesh High Court
Tushar Kanti Ta vs Er. A.K. Verma on 1 December, 2014
Con.C.No.2469/2013
Tushar Kanti Ta Vs. Er.A.K.V.Verma & Ors.
01/12/2014
Ms. Smita Arora, learned counsel for the applicant.
Shri Sushrut Dharmadhikari, learned counsel for the
respondents.
In view of the compliance report submitted by the respondents represented by Shri Sushrut Dharmadhikari, now no further action is required to be taken in the matter.
Respondents are discharged from the proceedings and the application for contempt stands disposed of.
(Rajendra Menon) (Ms. Vandana Kasrekar)
Judge Judge
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