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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 92(2)(r) in The Dadra and Nagar Haveli Excise Regulation, 2012

(r)the guidelines for compounding under sub-section (3) and the manner in which the liquor, apparatus, vehicle or other material seized shall be disposed of under sub-section(4) of section 63;