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[Cites 0, Cited by 3] [Entire Act]

State of Tamilnadu - Section

Section 40 in Tamil Nadu State Housing Board Act, 1961

40. Types of housing, or improvement schemes.

- Any housing or improvement scheme shall be of one of the following types, or combination of any two or more such types or of any special features thereof, that is to say-
(a)a house accommodation scheme;
(b)a rebuilding scheme;
(c)a rehousing or rehabilitation scheme;
(d)a city or town or village expansion scheme
(e)a street scheme;
(f)a deferred street scheme;
(g)a land development scheme; and
(h)a general improvement scheme.