Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 40 in Gujarat Minor Mineral Concession Rules, 2017 40. Auction after expiry of a quarry lease. - On the expiry of the lease period, the quarry lease shall be put up for auction as per the procedure specified in the rules.
