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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(3)(c) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/Determination (Prohibition and Regulation) Act, 2002

(c)to investigate complaints of breach of the provisions of this Act or the rules made thereunder and take immediate action;