Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1) in The Orissa Housing Board Employees' Provident Fund Trust Rules, 1997

(1)All orders and instructions shall be made and executed in the name of the Board of Trustees and shall be authenticated by such person and in such manner as the Board of Trustees may specify.