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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(3) in Kerala Cultural Activists Welfare Fund Act, 2010

(3)Save as otherwise provided and subject to subject to other provisions of this Act, the provisions including the matters which are specified in the Schedule to this Act applicable to the Scheme constituted under section 3, shall mutatis mutandis be applicable to the Scheme framed under sub-section (1)