Supreme Court of India
Balasaheb K. Thackeray And Anr. vs Venkat (Sic) Babru And Anr. on 31 October, 2003
Bench: N. Santosh Hegde, B.P. Singh
ORDER
1. Issue Notice.
2. Mr. Ravindra Keshavrao Adsure, learned counsel takes notice on behalf of respondent No. 1 and seeks two weeks' time for filing counter-affidavit. Time prayed for is granted. One week's time thereafter is granted for rejoinder-affidavit.
3. Stay of further proceedings.