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Supreme Court of India

Balasaheb K. Thackeray And Anr. vs Venkat (Sic) Babru And Anr. on 31 October, 2003

Bench: N. Santosh Hegde, B.P. Singh

ORDER

1. Issue Notice.

2. Mr. Ravindra Keshavrao Adsure, learned counsel takes notice on behalf of respondent No. 1 and seeks two weeks' time for filing counter-affidavit. Time prayed for is granted. One week's time thereafter is granted for rejoinder-affidavit.

3. Stay of further proceedings.