Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172] [Entire Act] NCT Delhi - Subsection Section 172(1) in The New Delhi Municipal Council Act, 1994 (1)All municipal drains, all sewage collection and all works, materials and things appertaining thereto shall be under the control of the Chairperson.
