Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] Union of India - Subsection Section 93(93) in The Railway Protection Force Rules, 1987 93.1In the interest of continuity of command, discipline and accountability, the Director-General may prescribe a tenure of posting for various ranks in variousplaces.
