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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(3) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956

(3)[ Where powers are to be exercised or duties are to be performed by any authority under this Act or the rules made thereunder, such powers or duties may also be exercised or performed by an authority superior to it.] [Inserted by Act 27 of 1975.]